MAHENDAR KUMAR GOYAL,ANIL KUMAR UPMAN

35 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• GIRRAJ PRASAD S/O SHRI RAMRATAN v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• KALLU @ YOGENDRA SON OF SHRI MOOL CHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• MOHAMMAD RAFI RIZVI S/O SHRI MOHAMMAD JAKI RIZVI v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• SAYARMAL SON OF SARDARA GURJAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• MANGAL RANKA SON OF BHANWAR LAL RANKA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
• SANYAM LODHA S/O LATE SHRI PRAKASH RAJ LODHA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
• MAHAVEER SINGH S/O LATE SHRI MAHARAJ SINGH v. SUDHANSH PANT, — Rajasthan High Court (2026-05-26)
• GIRIRAJ SINGH DEVANDA S/O SHRI SAHAJA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
• BABLU ALIAS CHANDRESH S/O SHRI GHANSHYAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-25)
• SUMER SINGH SON OF JAGMAL SINGH, v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-25)