MAHENDAR KUMAR GOYAL
27,071 recorded High Court judgment(s) · 2013–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 27071 |
Disposal nature
| DISMISSED | 11954 |
| DISPOSED OF | 6752 |
| ALLOWED | 4341 |
| WITHDRAWN | 3856 |
| PEREMPTORY | 63 |
| PARTLY ALLOWED | 62 |
| TRANSFERRED | 24 |
| INTERM ORDER | 10 |
Recent judgments
- MOHAMMAD ASLAM S/O SHRI SHAKOOR QUERESHI @ CHECHU v. SARAFARAZ QUERESHI S/O LATE SHRI SHAHABUDDIN QUERESHI — Rajasthan High Court (2026-05-25)
- RAJESH KUMAR S/O SHRI MOHAN LAL v. DISTRICT COLLECTOR — Rajasthan High Court (2026-05-25)
- PAVAN SARRAF v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-16)
- HEMSINGH S/O LATE SHRI SHEONARAYAN v. KANTI PRASAD S/O MOTILAL, — Rajasthan High Court (2026-04-16)
- RAJEEV KUMAR RANA S/O MAHENDRA SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-16)
- DR. MADAN MOHAN SHARMA S/O LAXMIKANT SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-20)
- DR. VIRENDRA KUMAR MAHATMA S/O SAMPAT LAL MAHATMA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-20)
- DR. RAJENDRA KUMAR GOUTAM S/O BRIJMOHAN GOUTAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-20)
- JAGRAM MEENA S/O SHRI MOTI LAL MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-20)
- RAJKUMAR PARIHAR S/O SHRI GAJENDRA SINGH PARIHAR URF SIYARAM v. RETURING OFFICER, TEHSIL RAJAKHEDA, — Rajasthan High Court (2026-01-20)
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