LexMAHBOOB ALI,VIPIN SINHA
920 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 920 |
Disposal nature
| Disposed off/Decided on merits | 722 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 104 |
| Allowed/Partly Allowed on merits | 66 |
| Dismissed on merits | 28 |
Recent judgments
- PHOOLPATI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-12)
- JYOTI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)
- SMT. PINKI AND 4 ORS. v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2018-05-31)
- PREM CHANDRA @ PUNNI LAL AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-31)
- SAMEERA KHATOON v. State of U.P. AND 7 OTHERS — Allahabad High Court (2018-05-31)
- RINA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-31)
- MOHAN LAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-31)
- PREETI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-31)
- SHUEB AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)
- VARSHA YADAV @ SUNDARA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)