MAHBOOB ALI,PRADEEP KUMAR SINGH BAGHEL

25 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	13
Disposed off/Decided on merits	9
Dismissed on merits	3

OM PRAKASH SRIVASTAVA v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-09-26)
VIMLA DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-26)
SURAJ v. SMT. MINAKSHI AND ANR. — Allahabad High Court (2018-09-26)
PRABHA AGRAWAL v. SHAKIR AND ANR. — Allahabad High Court (2018-09-25)
SWAYAM KSHEER PRODUCER COMPANY LTD. AND ANOTHER v. UNION OF INDIA AND 03 OTHERS — Allahabad High Court (2018-09-25)
VIMAL KUMAR SHARMA v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2018-09-25)
ANAND POLY CLINIC AND TRAUMA CENTRE AND ANOTHER v. UNION OF INDIA AND 7 OTHERS — Allahabad High Court (2018-09-25)
PRAPHULLA SAXENA v. ARPITA SAXENA — Allahabad High Court (2018-09-24)
AKHILESH TIWARI v. SMT. RICHA TIWARI and ANOTHER — Allahabad High Court (2018-09-17)
SMT. POONAM KESHARI v. NARAD KESHARI AND 2 ORS — Allahabad High Court (2018-09-17)