MAHBOOB ALI,PANKAJ NAQVI

35 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• JAMUNA AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-02)
• VIKAS AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
• KOMAL AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-02)
• PRIYANKA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
• AKHLAK AHMAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
• CHANDRAWATI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
• SMT. KAJAL JHA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
• PAWAN KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-11-02)
• GULSHAN GAUTAM AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
• AKBAR HUSSAIN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-02)