LexMAHBOOB ALI,MANOJ MISRA
51 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 51 |
Disposal nature
| Disposed off/Decided on merits | 29 |
| Dismissed on merits | 14 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 7 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- SUSHIL TIRPATHI v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2018-10-26)
- RAM KISHUN VISHWAKARMA AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-10-26)
- SUNIL KUMAR YADAV v. UNION OF INDIA THRU MIN. ROAD TRANSPORT and 3 OTHERS — Allahabad High Court (2018-10-26)
- ARVIND KUMAR PATHAK AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-26)
- PRAKASH AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-10-26)
- DEVENDRA PRATAP SINGH AND ANOTHER v. State of U.P. AND 9 OTHERS — Allahabad High Court (2018-10-26)
- MITHILESH AND 3 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-10-25)
- CHANDRA KUMAR RAI AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-10-25)
- GARIBA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-24)
- PRAVESH VAID AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-24)