LexMAHBOOB ALI
1,948 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1948 |
Disposal nature
| Allowed/Partly Allowed on merits | 1870 |
| (unspecified) | 62 |
| Disposed off/Decided on merits | 8 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 8 |
Recent judgments
- MANGAL SINGH AND 3 ORS v. State of U.P. AND ANOTHER — Allahabad High Court (2018-09-18)
- AKHILESH KUMAR AND 2 OTHERS v. State of U.P. and another — Allahabad High Court (2018-09-18)
- VIJAY BHAN SINGH @ KUNNU AND 3 OTHERS v. State of U.P. and another — Allahabad High Court (2018-09-18)
- RAHUL KUMAR NIRANJAN AND 2 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2018-09-18)
- SURJA AND 4 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2018-09-18)
- ANUJ KUMAR SINGH v. State of U.P. AND ANOTHER — Allahabad High Court (2018-09-18)
- ZEESHAN SIDDIQUI v. State of U.P. — Allahabad High Court (2018-05-25)
- MANOJ SINGH v. STATE OF U.P. — Allahabad High Court (2018-05-25)
- SARFARAJ v. State of U.P. — Allahabad High Court (2018-05-24)
- SHANI VERMA v. State of U.P. — Allahabad High Court (2018-05-24)