MAHAVIR SINGH CHAUHAN,. SATISH KUMAR MITTAL

551 recorded High Court judgment(s) · 2012–2020

Courts

Disposal nature

Recent judgments

• RAI SINGH v. UT CHD — Punjab & Haryana High Court (2020-08-14)
• MOHINDERJIT SINGH CHEEMA v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2017-05-16)
• J.K. SAHNI v. HUDA AND ORS — Punjab & Haryana High Court (2017-02-23)
• SURINDER PAL SINGH v. MANDEEP KAUR — Punjab & Haryana High Court (2016-02-26)
• ALANKAR APARTMENTS PVT. LTD. v. UOI & ORS. — Punjab & Haryana High Court (2015-10-31)
• GURMEET SINGH v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2015-09-29)
• INDERJIT SINGH v. PRABHJIT KAUR — Punjab & Haryana High Court (2014-09-30)
• KEHAR SINGH RATHI v. HUDA & OTHERS — Punjab & Haryana High Court (2014-08-05)
• DALJIT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2014-07-14)
• M/S ACHAL METAL INDUSTRIES REWARI v. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS — Punjab & Haryana High Court (2014-03-19)