MAHAVIR SINGH CHAUHAN,. GURDEV SINGH

36 recorded High Court judgment(s) · 2010–2016

Courts

Disposal nature

Recent judgments

• MUNI ROLLER FLOUR MILLS PVT. LTD. v. CIT AAYAKAR BHAWAN SEC. 13, KARNAL — Punjab & Haryana High Court (2016-09-22)
• CIT KARNAL v. ROHIT BAHADUR KHURANIA KITHAL — Punjab & Haryana High Court (2016-09-22)
• KAKA SINGH ETC. v. UT OF CHANDIGARH ETC. — Punjab & Haryana High Court (2016-02-25)
• JAGJIT SINGH & ORS v. AMRITSAR IMPROVEMENT TRUST, & ORS — Punjab & Haryana High Court (2016-02-17)
• JAGJIT SINGH & ORS v. AMRITSAR IMPROVEMENT TRUST, & ORS — Punjab & Haryana High Court (2016-02-17)
• JAGJIT SINGH & ORS v. AMRITSAR IMPROVEMENT TRUST & ORS — Punjab & Haryana High Court (2016-02-17)
• EKTA GOYAL v. CIT, PATIALA — Punjab & Haryana High Court (2016-02-16)
• CIT LUDHIANA v. M/S JAGRAON CYCLE INDUSTRIES — Punjab & Haryana High Court (2016-01-22)
• CIT, FARIDABAD v. THE PALWAL COOP SUGAR MILLS LTD. PALWAL — Punjab & Haryana High Court (2016-01-19)
• CIT, FARIDABAD v. PALWAL COOP SUGAR MILLS LTD. — Punjab & Haryana High Court (2016-01-19)