MAHAVIR SINGH CHAUHAN

13,397 recorded High Court judgment(s) · 2010–2024

Courts

Disposal nature

Recent judgments

• (O&M) TEJA SINGH v. PARKASH SINGH ETC.ZX — Punjab & Haryana High Court (2024-11-13)
• (O&M) LUDHIANA IMPROVEMENT TRUST v. SURINDER KAUR ETC. — Punjab & Haryana High Court (2024-09-09)
• HARBHAJAN SINGH AND ORS. v. DIRECTOR CONSOLIDATION OF HOLDINGS (PB AT CHD) AND ORS. — Punjab & Haryana High Court (2024-05-20)
• (O&M) VIJAY LAXMI AND OTHERS v. KUNDAN LAL AND OTHERS — Punjab & Haryana High Court (2023-09-14)
• GURAN DEVI v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-09-13)
• LAKHWINDER SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2023-07-13)
• SMT.KAMLESH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2023-07-03)
• GURDEEP SINGH AND ORS. v. UNION OF INDIA AND ANR. — Punjab & Haryana High Court (2023-03-21)
• BAL KISHAN v. KHUSHI RAM ETC. — Punjab & Haryana High Court (2023-02-07)
• (O&M) MOHAN SINGH v. DALBARA SINGH — Punjab & Haryana High Court (2022-04-26)