LexMAHABIR SINGH SINDHU,. JASGURPREET SINGH PURI
36 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 36 |
Disposal nature
| DISPOSED OF | 15 |
| DISMISSED | 13 |
| ALLOWED | 8 |
Recent judgments
- JASWANT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-31)
- GURBHEJ SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-31)
- RANBIR SINGH AND ORS v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-31)
- SATNAM SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-31)
- KARAJ SINGH AND ANR v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-31)
- GURNAM SINGH AND ORS v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-31)
- MALOOK SINGH AND ORS v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-31)
- JOGINDER SINGH & ORS v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-31)
- BALWINDER SINGH AND ANR v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-31)
- SONIA GOEL v. CHANDIGARH ADMINISTRATION & ORS — Punjab & Haryana High Court (2018-08-17)