MAHABIR SINGH SINDHU

14,136 recorded High Court judgment(s) · 2014–2026

Courts

Disposal nature

Recent judgments

• ASHOK KUMAR AND ANOTHER v. JAGDISH KUMAR AND ANOTER — Punjab & Haryana High Court (2026-05-06)
• SWARAN SINGH AND ANOTHER v. GURMEJ SINGH THROUGH LRS AND OTHERS — Punjab & Haryana High Court (2026-05-04)
• GURGAON SCHEDULED CASTE AND VIMUKTA AGRI. AND CREDIT v. PAWAN AND ORS — Punjab & Haryana High Court (2026-04-29)
• INDERJEET KAUR AND ORS v. GURMEET SINGH AND ORS — Punjab & Haryana High Court (2026-04-28)
• KULWINDER RAM (SINCE DECEASED) THR HIS LRS AND OTHERS v. SURINDER KAUR AND OTHERS — Punjab & Haryana High Court (2026-04-23)
• HDFC ERGO GENERAL INSURANCE CO. LTD v. SUDESH AND ORS — Punjab & Haryana High Court (2026-04-23)
• SHRI RAM GENERAL INSURANCE COMPANY LIMITED v. FARMEENA AND OTHERS — Punjab & Haryana High Court (2026-04-23)
• (O&M) NARESH KUMAR v. SURESH KUMAR — Punjab & Haryana High Court (2026-04-21)
• PARDEEP KUMAR v. THE GOVERNING BODY, PRESS CLUB AND OTHERS — Punjab & Haryana High Court (2026-04-18)
• DEEPAK BHARDWAJ SINCE DECEASED THROUGH HIS LR v. M/S J.V. BUILDERS PVT LTD AND OTHERS — Punjab & Haryana High Court (2026-04-17)