LexMADHURESH PRASAD,. . RAVI RANJAN
147 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 147 |
Disposal nature
| DISPOSED | 55 |
| DISMISSED | 29 |
| CONVERTED | 22 |
| WITHDRAWN | 20 |
| ALLOWED | 13 |
| D.F.D. FOR NON APPEARANCE | 8 |
Recent judgments
- Bhola Sah v. The State Of Bihar and Ors — Patna High Court (2018-11-06)
- Ram Nandan Singh @ Ram Balak Singh v. The State Of Bihar and Ors — Patna High Court (2018-11-06)
- Ali Hasan v. The State Of Bihar Through Its Secretary, Home Department, Government Of Bihar, Patna and Ors — Patna High Court (2018-11-06)
- Vishal Gaurav v. The State Of Bihar The Secretary Home Department, Bihar, Patna and Ors — Patna High Court (2018-11-06)
- Shivnath Thakur v. The State Of Bihar and Ors — Patna High Court (2018-11-02)
- Narayan Singh and Ors v. The State Of Bihar and Ors — Patna High Court (2018-11-02)
- RAMASHRAY SINGH and ORS v. THE STATE OF BIHAR and ORS — Patna High Court (2018-11-02)
- Sudhir Mandal v. The State Of Bihar Through The Chief Secretary, Govt. Of Bihar, Patna and Ors — Patna High Court (2018-11-02)
- Rajendra Prasad v. The State Of Bihar Through The Principal Secretary, Department Of Home, Government Of Bihar, Patna — Patna High Court (2018-11-01)
- Kanan Sinha v. The State Of Bihar, Through The Director General Of Police, Old Secretariat, Patna and Ors — Patna High Court (2018-11-01)