MADHURESH PRASAD, PARTHA SARATHI CHATTERJEE

36 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• SANJOY KUMAR ROY v. UNION OF INDIA AND ORS. — Calcutta High Court (2025-05-15)
• NIKHIL RANJAN BISWAS v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-05-15)
• MIHIR KANTI BISWAS v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-05-15)
• UNION OF INDIA AND ORS v. SAJAL ROY @ RAI — Calcutta High Court (2024-09-20)
• GOURI SARKAR AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-06-21)
• NRS AGRO PVT. LTD v. THE BHAGIRATHI CO-OPERATIVE MILK PRODUCERS UNION LTD AND ORS — Calcutta High Court (2024-06-20)
• VICTIM v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-06-20)
• PARIMAL ROY v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-06-19)
• SANJAY SARKAR AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-06-19)
• SUSANTA ROY @ TAKLA @ SUKANTA ROY v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-06-19)