MADHURESH PRASAD,. KISHORE K. MANDAL

32 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• Md. Salamat v. The State Of Bihar — Patna High Court (2018-01-18)
• Ram Autar Sah and Anr. v. The State Of Bihar — Patna High Court (2018-01-10)
• Kavita Devi and Anr. v. The State Of Bihar — Patna High Court (2018-01-10)
• Ram Pravesh Sah v. The State Of Bihar — Patna High Court (2018-01-10)
• Pankaj Yadav and Ors. v. The State Of Bihar — Patna High Court (2018-01-10)
• Sakaldeo Singh v. The State Of Bihar — Patna High Court (2017-12-13)
• Varun Kumar @ Banti @ Barun Singh @ Banti Singh @ Gora v. The State Of Bihar — Patna High Court (2017-12-13)
• Bindeshwar Yadav v. The State Of Bihar — Patna High Court (2017-11-29)
• Ram Lobhit Rai and Anr. v. The State Of Bihar — Patna High Court (2017-11-17)
• Govind Ram and Anr. v. The State Of Bihar — Patna High Court (2017-11-15)