MADHURESH PRASAD

798 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• Manoj Kumar v. The State of Bihar — Patna High Court (2023-09-22)
• Mohan Kumar Saw v. The State of Bihar — Patna High Court (2023-09-22)
• Amvika Prasad v. Chairman, — Patna High Court (2023-09-22)
• M/s Bhanamal Steel Pvt. Ltd. v. The State Of Bihar and Ors — Patna High Court (2023-05-19)
• Maharana Singh v. The State Of Bihar and Ors — Patna High Court (2023-05-19)
• M/s Medlife Wellness Retail Pvt. Ltd., v. The Union of India — Patna High Court (2023-05-19)
• M/s Koshi Traders v. The State of Bihar — Patna High Court (2023-05-19)
• Dhanraj Kumar @ Dhanraj v. The State of Bihar — Patna High Court (2023-05-19)
• Nawal Kishore Sureka v. The Bihar State Board of Religious Trust — Patna High Court (2023-05-19)
• Yogendra Paswan v. The State Of Bihar and Ors — Patna High Court (2023-05-18)