MADHURESH PRASAD,. CHAKRADHARI SHARAN SINGH

514 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• Fulena Construction Pvt. Ltd. v. The State of Bihar — Patna High Court (2022-08-10)
• The Union of India v. Chandra Bhan Upadhyay — Patna High Court (2022-08-10)
• Manik Lal Prasad v. The State of Bihar — Patna High Court (2022-06-22)
• Gupteshwar Prasad v. The State of Bihar — Patna High Court (2022-06-22)
• Raj Kishore Singh v. The State Of Bihar and Ors — Patna High Court (2022-05-20)
• Sanju Kumari v. The State of Bihar — Patna High Court (2022-05-20)
• Mukesh Kumar @ Mukesh Singh v. The State Of Bihar and Ors — Patna High Court (2022-05-20)
• Parwez Alam v. The State of Bihar through the Secretary, — Patna High Court (2022-05-20)
• Mani Bhushan Kumar, v. The State of Bihar, — Patna High Court (2022-05-19)
• Sujata Kumari v. The State of Bihar — Patna High Court (2022-05-19)