LexMADHURESH PRASAD
15,346 recorded High Court judgment(s) · 2014–2023
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 15346 |
Disposal nature
| BAIL GRANTED | 6008 |
| DISPOSED | 3253 |
| DISMISSED | 2560 |
| WITHDRAWN | 1024 |
| ALLOWED | 1015 |
| BAIL REJECTED | 578 |
| DISMISS FOR NON-PROSECUTION | 421 |
| D.F.D. FOR NON APPEARANCE | 316 |
Recent judgments
- DHARAMSHEELA DEVI v. The State of Bihar — Patna High Court (2023-10-18)
- MANOJ THAKUR v. THE STATE OF BIHAR — Patna High Court (2023-10-18)
- RUBY DEVI v. The State of Bihar — Patna High Court (2023-10-18)
- JAY KUMAR SAH v. THE STATE OF BIHAR — Patna High Court (2023-10-18)
- AMIT KUMAR v. THE STATE OF BIHAR — Patna High Court (2023-10-18)
- RAJESH SINGH v. THE STATE OF BIHAR — Patna High Court (2023-10-18)
- ASHOK KUMAR @ GANDHI v. THE STATE OF BIHAR — Patna High Court (2023-10-18)
- SATYANARAYAN JHA v. The State of Bihar — Patna High Court (2023-10-18)
- GAUTAM KUMAR @ GUDDU NAYAK v. THE STATE OF BIHAR — Patna High Court (2023-10-18)
- SHANKAR SAFI v. The State of Bihar — Patna High Court (2023-10-18)