MADHURESH PRASAD
87 recorded High Court judgment(s) · 2020–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 87 |
Disposal nature
| DISPOSED | 33 |
| DISMISSED FOR DEFAULT | 28 |
| ALLOWED | 7 |
| REJECTED | 5 |
| DISMISSED AS NOT PRESSED | 4 |
| DISMISSED | 4 |
| DISMISSED AS WITHDRAWN | 3 |
| (unspecified) | 2 |
Recent judgments
- BHAJAN BISWAS v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-05-02)
- SELINA KHATUN @ MERINA PARVIN v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-05-02)
- SHYAMAL ROY AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2025-05-02)
- SANAJ SAHANI@SAROJ AHANI@SAROJ KUMAR SAHANI v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-05-01)
- SWAPAN DAS @ TUNTUN DAS v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-04-30)
- AZAD ALAM v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-04-30)
- FIRDOUZ ALAM v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-04-29)
- NAVEEN KUMAR AGARWAL AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-04-29)
- PAPAI GHOSH @ RAKESH SINGH v. THE STATE OF WEST BENGAL AND ANR. — Calcutta High Court (2025-04-28)
- REJIYA BIBI AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-04-28)
Lex