MADHAV J. JAMDAR,NATIONAL LOK ADALAT
60 recorded High Court judgment(s) · 2021–2021
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| Bombay High Court | 60 |
Disposal nature
| Disposed Off | 60 |
Recent judgments
- THE STATE OF MAHARASHTRA v. SHRI.NAMDEO B.WAJE — Bombay High Court (2021-08-01)
- STATE OF MAHARASHTRA v. DINKAOR CHINDHU BHADANE — Bombay High Court (2021-08-01)
- THE STATE OF MAHARASHTRA v. KAILAS PARSHURAM CHANDOLE AND OTHERS — Bombay High Court (2021-08-01)
- THE STATE OF MAHARASHTRA v. SHRI.HARIDAS YESHWANT WAJE and OTHERS — Bombay High Court (2021-08-01)
- THE STATE OF MAHARASHTRA v. SHRI.NAMDEO B.WAJE — Bombay High Court (2021-08-01)
- THE STATE OF MAHARASHTRA v. SHRI. PADU BAMA PATIL and ORS. — Bombay High Court (2021-08-01)
- THE STATE OF MAHARASHTRA v. L.B.WAJE — Bombay High Court (2021-08-01)
- THE STATE OF MAHARASHTRA v. RAMDAS YASHWANT WAJE — Bombay High Court (2021-08-01)
- THE STATE OF MAHARASHTRA v. SHRI.TOLYABAI PUNJA WAJE — Bombay High Court (2021-08-01)
- THE STATE OF MAHARASHTRA v. SHRI.DAMU GANPATI WAJE — Bombay High Court (2021-08-01)
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