MADHAV J. JAMDAR

4,633 recorded High Court judgment(s) · 2017–2025

Courts

Bombay High Court

4633

Disposed Off	4337
Allowed	139
Dismissed	70
Allowed To be withdrawn	43
Admitted/Allwd/Granted/Rule Absolute	7
DISMISSED FOR NON-PROSECUTION/DEFAULT AT FINAL HEARING STAGE	7
Rejected	6
Dismissed/Rule Discharged	5

SANTOSH AMBADAS PATIL YADAV v. MANGAL AMBADAS PATIL YADAV AND ANR — Bombay High Court (2025-08-14)
PRATAP DHONDIBA MORE v. DHONDIBA DNANU MORE AND ANR — Bombay High Court (2025-08-14)
BHEEMACHARYA BALACHARYA ( BHEEMASEN VENKATESHACHARYA) VARAKHEDAKAR v. PANDHARPUR MUNICIPAL COUNCIL THROUGH CHIEF OFFICER — Bombay High Court (2025-08-14)
SHRI. PANDURANG PARSHURAM SAWANT (DECEASED THR. LEGAL HEIR SHRI. ANIL PANDURANG SAWANT)) v. SHRI. MAHADEO JAGOJI NAIK (DECEASED THR. LRs) AND ORS. — Bombay High Court (2025-08-13)
RAKESH HARIBHAU SHINDE AND ANR. v. SEEMA RAKESH SHINDE AND ORS. — Bombay High Court (2025-08-07)
BABAN PANDURANG BAGVE AND ANR v. NANDA BABAN BAGAVE AND ANR — Bombay High Court (2025-08-07)
DAYANAND LAHU SUTTAR v. PRIYA DAYANAND SUTTAR AND ANR. — Bombay High Court (2025-08-07)
MEENA SANTOSH SAKATE v. SANTOSH PARSHURAM SAKATE AND ORS — Bombay High Court (2025-08-07)
MUKHTAR AHMED SHAIKH v. DILSHAD MUKHTAR SHAIKH ALIAS DILSHAD KARIT SHAIKH AND ANR — Bombay High Court (2025-08-07)
MEENA@HEMA DILIP TIKE v. DILIP SHANKAR TIKE AND ANR. — Bombay High Court (2025-08-06)