MADAN PAL SINGH

77 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• RAM MANOHAR v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
• ARVIND KUMAR AND 2 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
• SURJAN LAL VERMA AND 9 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
• RAZA KHAN v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
• DEEPAK KUMAR SAHU AND 4 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
• PRANSHU RAI @ PRIYANSHU RAI AND 2 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
• URMILA DEVI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-17)
• SAMIRUDDIN v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-14)
• VIKAS v. State of U.P. AND ANOTHER — Allahabad High Court (2026-05-14)
• RAHUL ALIAS RAKESH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)