LexMADAN GOPAL VYAS
6,017 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 6017 |
Disposal nature
| ALLOWED | 3604 |
| DISPOSED OF | 1146 |
| DISMISSED | 973 |
| WITHDRAWN | 172 |
| PARTLY ALLOWED | 30 |
| PREMPTORY | 20 |
| BOGUS | 17 |
| COMPROMISED | 13 |
Recent judgments
- DEEPA SINGH SON OF RAM SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-03-16)
- PRADEEP v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-18)
- BINJA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2024-10-24)
- RNT MEDICAL COLLEGE v. SUBHASH CHANDRA JINDAL — Rajasthan High Court (2024-10-08)
- THE ORIENTAL INSURANCE COMPANY LIMITED v. SMT.SAVITA DEVI — Rajasthan High Court (2024-09-26)
- PREMCHAND S/O RAM LAL TANWAR v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-20)
- GHANSHYAM S/O KISHANCHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-20)
- BALRAJ SINGH S/O GURUDEV SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-20)
- SATPAL SINGH v. PYARE LAL — Rajasthan High Court (2024-09-09)
- RAKESH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-09)