MADAN B. LOKUR, . S.MURALIDHAR

21 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• KALYANI STEELS LTD. v. SECRETARY REVENUE & ORS. — Delhi High Court (2007-12-03)
• KALYANI STEELS LTD v. SECRETARY (REVENUE) & ANR — Delhi High Court (2007-12-03)
• THE COUNCIL OF INS.OF C.ACCOUN v. LOKESH DHAWAN F.C.A. — Delhi High Court (2007-11-05)
• INDIAN METAL & FERRO ALLOYS LI v. DESIGNATED AUTHORITY — Delhi High Court (2007-11-01)
• OCEAN STRUCTURES P.LTD. v. ASSTT.COMMISSIONER OF INCOME T — Delhi High Court (2007-10-25)
• HONDA SIEL POWER PRODUCTS LTD. v. THE COMMISSIONER OF INCOME TAX NEW DELHI — Delhi High Court (2007-10-25)
• COUNCIL OF INSTITUTE OF C.A. O v. DEEPAK PARTI FCS — Delhi High Court (2007-10-25)
• M/S KASHMIR ARTS v. COMMISSIONER OF INCOME TAX VII — Delhi High Court (2007-10-12)
• V.N.DUBEY & ORS. v. D.D.A. — Delhi High Court (2007-10-12)
• EVERFINE PLASTIC INDUSTRIES P. LTD. v. COMISISONER OF CENTRAL EXCISE DELHI & ANR. — Delhi High Court (2007-10-05)