MADAN B. LOKUR, . MUKTA GUPTA

22 recorded High Court judgment(s) · 2009–2012

Courts

Disposal nature

Recent judgments

• HUKUM SINGH v. THE COMMISSIONER OF POLICE & ORS. — Delhi High Court (2012-10-09)
• UOI & ANR. v. SOMPAL — Delhi High Court (2011-08-11)
• VAREHOUSE INFOTECH v. SAP AKTIENGESSELLSCHAFT & ANR — Delhi High Court (2010-02-10)
• HIMACHAL PRADESH FINANCIAL COR v. M/S SAINSONS FIBRES P.LTD. & O — Delhi High Court (2010-02-10)
• DABUR INDIA LTD v. M/S COLORTEK MEGHALAYA PVT LTD & ANR — Delhi High Court (2010-02-02)
• UNION PUBLIC SERVICE COMMISSION & ANR. v. GOVT. OF N.C.T. OF DELHI & ORS. — Delhi High Court (2010-01-25)
• SUKHA SINGH v. UOI & ORS. — Delhi High Court (2010-01-20)
• R.K.MINOCHA v. UOI & ANR. — Delhi High Court (2010-01-20)
• VINEET REHLAN v. UNION PUBLIC SERVICE COMMISSION AND ANR — Delhi High Court (2010-01-13)
• UOI & ORS. v. CENTRAL ADMINISTRATIVE TRIBUNA — Delhi High Court (2010-01-13)