MADAN B. LOKUR, . A.K. PATHAK

47 recorded High Court judgment(s) · 2009–2018

Courts

Disposal nature

Recent judgments

• COMMISSIONER OF CUSTOMS v. R.K. INTERNATIONAL — Delhi High Court (2018-08-23)
• UOI & ORS. v. SAVITA KHERA & ORS. — Delhi High Court (2015-08-13)
• JAI RAMDAS v. G.M.NORTHERN RAILWAY & ORS. — Delhi High Court (2011-08-11)
• ALL INDIA GRAPHIC ARTISTS ASSN. & ORS. v. CENTRAL ADMN. TRIBUNAL — Delhi High Court (2010-02-16)
• SATBIR SINGH v. UOI & ORS. — Delhi High Court (2009-10-23)
• R.K.VERMA v. DTC — Delhi High Court (2009-10-21)
• UOI & ORS. v. KUNDAL LAL & ORS. — Delhi High Court (2009-10-13)
• EX.CONT. JASMINDER SINGH v. UOI & ORS. — Delhi High Court (2009-10-12)
• R.S. DUBEY v. UOI& ORS. — Delhi High Court (2009-10-12)
• PRODIP KUMAR MONDAL v. UOI & ANR. — Delhi High Court (2009-10-06)