MA CHOWDHARY

1,677 recorded High Court judgment(s) · 2021–2026

Courts

High Court of J&K and Ladakh

1677

Disposed Off	773
Dismissed for Non Prosecution	419
Dismissed	223
Dismissed as Withdrawn	183
Dismissed as Infractuous	56
Transferred to Central Administrative Tribunal, Jammu Bench	23

ROSHAN LAL v. UT OF J AND K TH PRINCIPAL SECRETARY TO GOVT PUBLIC WORKS DEPTT AND OTHERS — High Court of J&K and Ladakh (2026-05-19)
MEHMOOD HUSSAIN v. UT OF J AND K TH S.H.O. POLICE STATION MENDHAR POONCH — High Court of J&K and Ladakh (2026-05-15)
ABDUL JABBAR, IPS v. RAJAT JANDYAL — High Court of J&K and Ladakh (2026-04-10)
BISHNESH KUMAR v. RAJAT JANDIAL — High Court of J&K and Ladakh (2026-04-10)
J.P.SHARMA AND ANR. v. RAJAT JANDYAL AND ORS. — High Court of J&K and Ladakh (2026-04-10)
RAJESHWAR SINGH, AIG PERSONNEL v. RAJAT JANDYAL — High Court of J&K and Ladakh (2026-04-10)
CHANCHAL SINGH v. PARDEEP SINGH AND ORS — High Court of J&K and Ladakh (2026-04-08)
RAJESHWAR SINGH v. STATE TH.2ND ADDL.COURT AND ORS. — High Court of J&K and Ladakh (2026-04-08)
Assistent Director Enforcement v. YATIN YADAV AND ANOTHER — High Court of J&K and Ladakh (2026-04-08)
SANSAR CHAND AND OTHERS v. UT OF J AND K TH COMMISSIONER SECRETARY REVENUE DEPTT AND OTHERS — High Court of J&K and Ladakh (2026-04-08)