MA CHOWDHARY

142 recorded High Court judgment(s) · 2021–2025

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Courts

High Court of J&K and Ladakh

142

Disposal nature

Disposed Off	92
Dismissed	31
Dismissed as Withdrawn	9
Dismissed as Infractuous	6
Dismissed for Non Prosecution	4

Recent judgments

UT OF J AND K TH ADDITIONAL CHIEF SECRETARY TO GOVT. JAL SHAKTI DEPARTMENT AND OTHERS v. DEV RAJ — High Court of J&K and Ladakh (2025-04-04)
UT OF J AND K TH ADDITIONAL CHIEF SECRETARY TO GOVT. JAL SHAKTI DEPARTMENT AND OTHERS v. DHYAN SINGH — High Court of J&K and Ladakh (2025-04-04)
UT OF J AND K TH ADDITIONAL CHIEF SECRETARY TO GOVT. JAL SHAKTI DEPARTMENT AND OTHERS v. SURAM CHAND — High Court of J&K and Ladakh (2025-04-04)
UT OF J AND K TH COMMISSIONER SECRETARY TO GOVT. JAL SHAKTI DEPARTMENT AND OTHERS v. SEWA RAM — High Court of J&K and Ladakh (2025-04-04)
DOGRA SANG THAN TH. ITS PRESIDENT AMIT KAPOOR v. STATE OF J AND K TH. PR. SECY. HOME AND ORS — High Court of J&K and Ladakh (2025-04-03)
AMAR BISHNAH COOPERATIVE MEDICAL STORE TH SHAM LAL SADOTRA AND ANOTHER v. UT OF J AND K TH COMMISSIONER SECRETARY HEALTH AND MEDICAL EDUCATION DEPARTMENT JAMMU AND OTHERS — High Court of J&K and Ladakh (2025-04-03)
UT OF J AND K TH COMMISSIONER/SECRETARY JAL SHAKTI DEPARTMENT AND OTHERS v. KASHMIRI LAL — High Court of J&K and Ladakh (2025-04-02)
JAMMU AND KASHMIR BANK LTD. TH MANDEEP DEV SINGH v. UT OF J AND K TH COMMISSIONER SECRETARY, REVENUE DEPARTMENT, JAMMU AND OTHERS — High Court of J&K and Ladakh (2025-03-27)
UT OF J AND K TH COMMISSIONER/SECRETARY TO GOVT. JAL SHAKTI DEPARTMENT AND OTHERS v. JOGINDER PAUL — High Court of J&K and Ladakh (2025-03-26)
UT OF J AND K TH COMMISSIONER/SECRETARY TO GOVT JAL SHAKTI DEPARTMENTAND OTHERS v. SAT PAUL — High Court of J&K and Ladakh (2025-03-26)