M.W. CHANDWANI, PROTHO. AND SENIOR MASTER
21 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 21 |
Disposal nature
| GRANT ISSUED | 17 |
| DISPOSED OFF | 4 |
Recent judgments
- SHIVAM BIPIN MOOKHEY v. BIPIN KRISHANLAL MOOKHEY (DECEASED) — Bombay High Court (2021-06-11)
- BHAGYASHREE GIRISH KULKARNI NEE URMILA RAMESH GADKARI v. RAMESH PANDHARINATH GADKARI (DECEASED) — Bombay High Court (2021-06-08)
- MANDA SURYAKANT LANDE THROUGH DEEPAK SURYAKANT LANDE v. STATE OF MAHARASHTRA AND 6 ORS. — Bombay High Court (2021-04-07)
- HEMANSHI HARSH THAKKAR v. HARSH PRADIP THAKKAR (DECEASED) — Bombay High Court (2021-04-07)
- PANKAJ VILJI VORA v. SHERBANU SULTAN SOMJEE NEE SHERBANU IBRAHIM BHAMANI (DECEASED) — Bombay High Court (2021-03-02)
- SANGEETA VIVEKNAND GUNDIL AND 2 ORS. v. MINAKSHY DEV MUDBIDRI (DECEASED) — Bombay High Court (2021-02-25)
- ABDULLAH NOORALI NANJI v. NOORALI REHMATULLAH RAJWANI ALIAS NOORALI RAHMATULLAH NANJI (DECEASED) — Bombay High Court (2021-02-20)
- VEDANT VIVEK SHARMA AND ANR v. VASUNDHARA VIVEK SHARMA (DECEASED) — Bombay High Court (2021-01-11)
- RAMBABU KUNBI v. GANGADHAR BABU KUNABI (DECEASED) — Bombay High Court (2021-01-06)
- NASRULLA JIVABHAI BHANWADIA ALIAS BHANVADIA v. NIZARALI JIVABHAI BHANVADIA (DECEASED) — Bombay High Court (2020-12-23)
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