M. W. CHANDWANI
1,881 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1881 |
Disposal nature
| C.A. Disposed off | 699 |
| ALLOWED | 369 |
| DISPOSED OFF | 209 |
| DISMISSED | 172 |
| DISPOSED OFF AS A WITHDRAWN | 119 |
| Disposed-Off | 96 |
| DISMISSED AS WITHDRAWN | 62 |
| PARTLY ALLOWED | 50 |
Recent judgments
- CHANDRAMANI S/O. SURYABHAN BELEKAR v. GAYATRI CHANDRAMANI BELEKAR (KU. GAYATRI JAGDISH WASNIK) — Bombay High Court (2026-01-27)
- DHANANJAY BALWANT PANDE v. KANHAIYALAL SHANKARLAL CHANDELE AND OTHERS — Bombay High Court (2026-01-06)
- TAHSEEN SAGIR AHMED v. THE STATE OF MAHARASHTRA THR PSO PS KAPIL NAGAR DIST NAGPUR — Bombay High Court (2026-01-06)
- VILAS DEVIDAS SHINGADE v. SAU. SMITA @ SAMIKSHA VILAS SHINGADE — Bombay High Court (2026-01-05)
- DILIP RAMAJI SAHARE v. EXECUTIVE ENGINEER, MECHANICAL DIVISION, NAGPUR AND ANR. — Bombay High Court (2026-01-05)
- MANOHAR S/O SADASHIV DIPTE v. SWAPNIL S/O VINAYAKRAO KUKADE AND ANOTHER — Bombay High Court (2026-01-05)
- JAGADISHPRASAD DUBEY (SINCE DECEASED) THR. LRS. RAJESH S/O JAGDISHPRASAD DUBEY v. GOPALKRISHNA DEOSTHAN PUBLIC TRUST, NAGPUR AND OTHERS — Bombay High Court (2026-01-05)
- IBRAHIM KHAN ISMAIL KHAN PATHAN v. NITIN S/O BALIRAMJI KAMALE — Bombay High Court (2026-01-05)
- DILIP RAMBHAU GHORPADE v. THE SUB DIVISIONAL OFFICER, WARORA, CHANDRAPUR AND OTHERS — Bombay High Court (2025-12-05)
- VILAS BHIKARJI DHAMDE v. SURESH ANTARAM DEVIKAR AND OTHERS — Bombay High Court (2025-12-05)
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