LexM. VIJAYARAGHAVAN (RETD.), S. RAJESWARAN
21 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 21 |
Disposal nature
| ALLOWED | 9 |
| DISMISSED | 4 |
| CLOSED | 3 |
| PARTLY ALLOWED | 2 |
| MODIFIED | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
| ORDERED | 1 |
Recent judgments
- RADHA @ RADHAKRISHNAN v. THE INSPECTOR OF POLICE — Madras High Court (2012-07-31)
- MURUGAN v. THE INSPECTOR OF POLICE — Madras High Court (2012-07-30)
- M. NAGESWARAN v. THE SUPERINTENDENT — Madras High Court (2012-07-25)
- SAKTHIVEL v. THE INSPECTOR OF POLICE — Madras High Court (2012-07-18)
- GANDHI @ KUMAR v. THE INSPECTOR OF POLICE — Madras High Court (2012-07-16)
- RENGASAMY, v. THE SPECIAL SECRETARY — Madras High Court (2012-07-16)
- MURUGAN @ SOTTAI MURUGAN v. THE INSPECTOR OF POLICE — Madras High Court (2012-07-12)
- KANNAN v. INSPECTOR OF POLICE — Madras High Court (2012-07-10)
- PERIYASAMY v. THE INSPECTOR OF POLICE — Madras High Court (2012-07-09)
- SANTHI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2012-06-18)