M. VENUGOPAL, SATISH K. AGNIHOTRI
1,922 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1922 |
Disposal nature
| DISPOSED OF | 1050 |
| DISMISSED | 462 |
| WITHDRAWN DISMISSED | 235 |
| ALLOWED | 57 |
| CLOSED | 41 |
| DISMISSED FOR NON-PROSECUTION | 22 |
| DISMISSED AS INFRUCTUOUS | 18 |
| DELAY CONDONED | 12 |
Recent judgments
- TUTICORIN SPINNING MILLS LTD. v. DR.M.SASIKUMAR IAS — Madras High Court (2016-04-22)
- Ms. Sneha Manimurugan, v. The Secretary, — Madras High Court (2016-04-12)
- Amsaveni, v. The Executive Engineer/TP-Enf, — Madras High Court (2016-04-07)
- National Insurance Company Ltd v. The Chairman, Tamil Nadu State — Madras High Court (2016-04-07)
- SECRETARY TO GOVERNMENT v. T.GUNASEKARAN — Madras High Court (2016-04-07)
- THE DIRECTOR GENERAL OF v. R. MANIKANDAN, — Madras High Court (2016-04-07)
- M.Narasu, v. The Revenue Divisional — Madras High Court (2016-04-07)
- THE DIRECTOR GENERAL OF v. R. MANIKANDAN, — Madras High Court (2016-04-07)
- Veeraragavan, v. The District Collector, — Madras High Court (2016-04-07)
- C.Ramachandran, v. The Assistant Divisional — Madras High Court (2016-04-07)
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