LexM. VENUGOPAL, S.MUKHOPADHAYA
73 recorded High Court judgment(s) · 2007–2008
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 73 |
Disposal nature
| DISMISSED | 35 |
| DISPOSED OF | 20 |
| ALLOWED | 17 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- R.VIJAYKUMAR, v. M.RAVINDRAN, — Madras High Court (2008-10-21)
- SHANTHILAL KOTHARI v. SATHRASALA SARATH BABU — Madras High Court (2008-09-02)
- M/S. ASSOCIATED CEMENT v. THE CHIEF ENGINEER/CIVIL — Madras High Court (2008-08-06)
- WP/657/2006 of Vs — Madras High Court (2008-07-21)
- MISS R. AMIRTHAVENI v. THE DISTRICT EMPLOYMENT — Madras High Court (2008-04-29)
- R.NATARAJAN v. THE DIRECTOR OF ELEMENTARY — Madras High Court (2008-04-29)
- RUPA & CO.LTD., v. SPECIAL COMMSSIONER & — Madras High Court (2008-04-17)
- V.K.JOHN, v. W.S.SEETHARAM, — Madras High Court (2008-04-17)
- A. BALAKUMAR v. THE DIRECTOR — Madras High Court (2008-04-17)
- J.B.KHANNA & COMPANY, v. S.ASAD — Madras High Court (2008-03-28)