LexM. VENUGOPAL, R.BANUMATHI
43 recorded High Court judgment(s) · 2010–2010
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 43 |
Disposal nature
| ALLOWED | 18 |
| DISMISSED | 16 |
| DISPOSED OF | 5 |
| PARTLY ALLOWED | 3 |
| DISMISSED WITH COST | 1 |
Recent judgments
- ORIENTAL INSURANCE CO. LTD., v. N.BALAGANESAN — Madras High Court (2010-05-05)
- SABANAYAKAR KATHALAI BY ITS v. REVENUE DIVISIONAL OFFICER — Madras High Court (2010-05-05)
- K.R.PALANISWAMI v. THE COOPERATIVE SOCIETIES — Madras High Court (2010-05-05)
- M.CHRISTOPHER v. THE FOREST RANGE OFFICER — Madras High Court (2010-05-05)
- STATE OF TAMILNADU REP.BY v. K.RAMACHANDRAN, — Madras High Court (2010-04-30)
- THE EXECUTIVE ENGINEER, CIVIL v. AVANASHI GOUNDER, — Madras High Court (2010-04-30)
- M.MAHESWARI v. MADURAI KAMARAJ UNIVERSITY — Madras High Court (2010-04-28)
- PROF.M.S.KARUPPUSWAMY v. THE GANDHIGRAM RURAL INSTITUTE — Madras High Court (2010-04-28)
- G.SANJEEVI v. THIRUVALUVAR TRADING CROPN., — Madras High Court (2010-04-27)
- SHREE GOMATHY SHANKAR v. THE STATE OF KARNATAKA — Madras High Court (2010-04-26)