LexM. VENUGOPAL, M. CHOCKALINGAM
71 recorded High Court judgment(s) · 2008–2009
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 71 |
Disposal nature
| DISMISSED | 34 |
| ALLOWED | 12 |
| MODIFIED | 9 |
| DISPOSED OF | 9 |
| PARTLY ALLOWED | 5 |
| DELAY CONDONED | 1 |
| DISMISSED WITHOUT COSTS | 1 |
Recent judgments
- V.C. SHYAMALA v. THE INSPECTOR OF POLICE — Madras High Court (2009-07-21)
- PANDIAN v. THE INSPECTOR OF POLICE — Madras High Court (2009-01-29)
- K.SIVARAJ v. THE INSPECTOR OF POLICE — Madras High Court (2009-01-29)
- ARIVAZHAGAN v. STATE BY — Madras High Court (2009-01-29)
- MOORTHY v. THE INSPECTOR OF POLICE — Madras High Court (2009-01-28)
- RAGILA v. THE INSPECTOR OF POLICE — Madras High Court (2009-01-28)
- RANI v. THE INSPECTOR OF POLICE — Madras High Court (2009-01-27)
- KUMAR v. THE INSPECTOR OF POLICE — Madras High Court (2009-01-23)
- GANESAN, v. THE INSPECTOR OF POLICE, — Madras High Court (2009-01-23)
- PAVUNU v. THE INSPECTOR OF POLICE — Madras High Court (2009-01-23)