LexM. VENUGOPAL, K. N. BASHA
336 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 336 |
Disposal nature
| DISPOSED OF | 151 |
| ALLOWED | 101 |
| WITHDRAWN DISMISSED | 44 |
| DISMISSED | 38 |
| ORDERED | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- S.VIJAYALAKSHMI v. THE STATE OF TAMILNADU — Madras High Court (2011-12-23)
- M.AYYACHAMY, v. THE STATE OF TAMILNADU — Madras High Court (2011-12-23)
- A.SUBBAIAH v. THE STATE OF TAMILNADU — Madras High Court (2011-12-23)
- P.PALANI VELU v. THE STATE OF TAMIL NADU, — Madras High Court (2011-12-23)
- A.V.MURUGAN v. THE DISTRICT COLLECTOR — Madras High Court (2011-12-23)
- P.RAMASUBBU v. THE CHIEF ENGINEER/PERSONNEL — Madras High Court (2011-12-23)
- G.BOSE v. THE STATE OF TAMIL NADU — Madras High Court (2011-12-23)
- T.SELVARAJ v. THE STATE OF TAMIL NADU, — Madras High Court (2011-12-23)
- S.PUSHPAM v. THE STATE OF TAMIL NADU, — Madras High Court (2011-12-23)
- P.UMAPATHY v. THE STATE OF TAMILNADU — Madras High Court (2011-12-23)