M. VENUGOPAL, ELIPE DHARMA RAO
205 recorded High Court judgment(s) · 2008–2013
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 205 |
Disposal nature
| DISMISSED | 95 |
| ALLOWED | 84 |
| DISPOSED OF | 17 |
| WITHDRAWN DISMISSED | 3 |
| DIRECTION | 2 |
| PARTLY ALLOWED | 2 |
| ORDERED ACCORDINGLY | 1 |
| DISMISSED FOR NON-PROSECUTION | 1 |
Recent judgments
- DHARMALINGAM v. THE GOVT OF TAMIL NADU — Madras High Court (2013-07-12)
- PRISONERS RIGHTS FORUM v. UNION OF INDIA — Madras High Court (2013-07-01)
- THE GENERAL MANAGER (D&PB) v. M.MARIMUTHU — Madras High Court (2013-06-28)
- MRS VASANTHI W/O. G KRISHNAN v. THE LIFE INSURANCE — Madras High Court (2013-06-26)
- C.M.SIVABABU, v. THE COMMISSIONER, — Madras High Court (2013-06-25)
- N.A.ANTONY MARY v. THE DISTRICT COLLECTOR — Madras High Court (2013-06-25)
- S.RAMAA, v. THE UNION OF INDIA, — Madras High Court (2013-06-14)
- THE REGISTRAR GENERAL v. R.M.SUBRAMANIAN — Madras High Court (2013-06-14)
- THE REGISTRAR GENERAL v. A.KANAGARAJ — Madras High Court (2013-06-14)
- VORION CHEMICALS & v. THE GOVT OF TAMILNADU — Madras High Court (2013-06-14)
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