M. VENUGOPAL
2,303 recorded High Court judgment(s) · 2007–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 2303 |
Disposal nature
| DISPOSED OF | 1110 |
| DISMISSED | 389 |
| ALLOWED | 289 |
| WITHDRAWN DISMISSED | 215 |
| CLOSED | 62 |
| PARTLY ALLOWED | 54 |
| ORDERED | 42 |
| DELAY CONDONED | 34 |
Recent judgments
- C.KASIAMMAL v. DEBENDRANATH SARANGI, IFS — Madras High Court (2018-02-02)
- A.R.CHELLAPPAN v. A.R.E.THIRUGNANAM — Madras High Court (2017-07-17)
- PENSALA NARASIMMALU, v. THE STATE REP BY ITS, — Madras High Court (2017-06-06)
- V.RAMESH, AGED 47 YEARS v. D.RAMASAMY, AGED 42 YEARS — Madras High Court (2017-06-06)
- KOKILAN @ CHAKRAVARTHI, v. STATE BY: — Madras High Court (2017-06-05)
- BALARASU (M/41) v. THE STATE BY — Madras High Court (2017-06-02)
- RAVI, AGED 45 YEARS, v. STATE THROUGH, — Madras High Court (2017-06-02)
- SAIDAI SA.DURAISAMY v. STALIN M.K. — Madras High Court (2017-06-01)
- VEERAPPAN, AGED 32 YEARS, v. STATE REP. BY — Madras High Court (2017-06-01)
- R. THANGAVEL, v. K. PALANISAMY, — Madras High Court (2017-04-26)
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