LexM.VENKATESWARA REDDY
76 recorded High Court judgment(s) · 2005–2007
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 76 |
Disposal nature
| DISMISSED | 32 |
| ALLOWED NO COSTS | 16 |
| DISPOSED OF NO COSTS | 9 |
| DISMISSED AS INFRUCTUOUS | 9 |
| ORDERED | 5 |
| (unspecified) | 3 |
| PARTLY ALLOWED NO COSTS | 1 |
| WITHDRAWN | 1 |
Recent judgments
- Adapala Venkataramana Reddy, v. The State of A.P., through SHO., Gundlapalli P.S., (Dindi) — Telangana High Court (2007-01-02)
- P.Muralidhar Reddy, v. The State of Andhra Pradesh, — Telangana High Court (2007-01-02)
- Galam Pichamma, v. The State of A.P., — Telangana High Court (2007-01-02)
- Pala Venkati , v. The State of A.P., — Telangana High Court (2007-01-02)
- Sri Ch. Narasaiah, v. Industrial Tribunal-1 — Telangana High Court (2006-10-27)
- Moolam Srinivasulu, v. State through Public Prosecutor, — Telangana High Court (2006-08-18)
- Manga radhakishan v. The State of Andhra Pradesh, rep.by Public Prosecutor, — Telangana High Court (2006-07-26)
- Raja Rajeswari Spinning Mills (P) Ltd., v. Sitamahalakshmi Traders, — Telangana High Court (2006-07-26)
- Raja Rajeswari Spinning Mills(P) Ltd. v. Sitalakshmi Traders — Telangana High Court (2006-07-26)
- N.V.Satyanarayana v. Kantamsetti Venkata ramana — Telangana High Court (2006-07-19)