M.VENKATA RAMANA
2,254 recorded High Court judgment(s) · 2019–2022
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 2254 |
Disposal nature
| DISMISSED | 568 |
| DISPOSED OF NO COSTS | 453 |
| ALLOWED NO COSTS | 413 |
| WITHDRAWN | 334 |
| DISMISSED AS INFRUCTUOUS | 155 |
| DISMISSED AS NON PROSECUTION | 93 |
| CLOSED NO COSTS | 91 |
| DISMISSED NO COSTS | 25 |
Recent judgments
- Sri Dhulipalla Veeraiah Chowdary Memorial Trust, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-02-09)
- Vutla Buddaiah Chowdary v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-02-09)
- Mohini Films Represented by its Proprietor, Kothapalli Vamsi Kishore, v. Kakarla Srinivasa Rao — Andhra Pradesh High Court (2022-02-08)
- Matta Seshi Reddy v. The Assistant Executive Engineer — Andhra Pradesh High Court (2022-02-08)
- Kolluru Bramhanandam v. Pata Penchama Ravi Kumar — Andhra Pradesh High Court (2022-02-08)
- .Kunadharaju Muralikrishnama Raju v. The State of Andhra Pradesh — Andhra Pradesh High Court (2022-02-03)
- Kanda Narasimha Rao, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-02-02)
- Rekha Akkunaidu v. Rekha Kullibabu AT Appalanaidu — Andhra Pradesh High Court (2022-02-02)
- Chikati Srinivasa Rao v. State of Andhra Pradesh, — Andhra Pradesh High Court (2022-02-01)
- Smt.P.Padmavathi, v. B.Mohammed Khasim, — Andhra Pradesh High Court (2022-02-01)
Lex