M.V. MURALIDARAN, V. RAMASUBRAMANIAN

29 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• THE COMMISSIONER OF INCOME v. SMT. ANURADHA REDDY — Madras High Court (2016-04-25)
• M/S. INDIA SALES CORPORATION, v. THE ADDITIONAL COMMISSIONER OF — Madras High Court (2016-04-22)
• G.K.Suresh Babu, v. The Deputy Commissioner of — Madras High Court (2016-04-22)
• COMMISSIONER OF INCOME TAX v. VGP HALIDAY RESORT(P) LTD., — Madras High Court (2016-04-20)
• THE COMMISSIONEROF INCOME v. M/S TAMILNADU WAREHOUSING — Madras High Court (2016-04-20)
• THE COMMISSIONER OF INCOME TAX v. M/S VISHAY SANMAR — Madras High Court (2016-04-20)
• COMMISSIONER OF INCOME TAX v. SHRI JUSTICE P.D.DINAKARAN — Madras High Court (2016-04-20)
• THE COMMISSIONER OF v. THE TAMIL NADU SMALL — Madras High Court (2016-04-20)
• THE COMMISSONER OF INCOME TAX v. M/S WAVE CURRENT — Madras High Court (2016-04-20)
• COMMISSIONER OF INCOME TAX v. TO CHEUNGLEE STATIONARY MFG CO — Madras High Court (2016-04-20)