LexM.V. MURALIDARAN, S. NAGAMUTHU
927 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 927 |
Disposal nature
| DISMISSED | 416 |
| ALLOWED | 141 |
| CLOSED | 101 |
| DISPOSED OF | 90 |
| DISMISSED FOR NOT PRESSED | 48 |
| ORDERED | 28 |
| DISMISSED AS INFRUCTUOUS | 26 |
| DISMISSED AS WITHDRAWAL | 26 |
Recent judgments
- D. RAJU v. THE PRESIDENT, — Madras High Court (2017-04-28)
- MRK.SIVA, S/O.KRISHNASAMY v. THE DISTRICT COLLECTOR — Madras High Court (2017-04-12)
- NATIONAL SOUTH INDIAN RIVER v. THE GOVERNMENT OF TAMILNADU, — Madras High Court (2017-04-04)
- K.PONNAIAH, ADVOCATE v. THE PRINCIPAL SECRETARY — Madras High Court (2017-02-09)
- RAJKUMAR v. THE DEPUTY SUPERINTENDENT OF — Madras High Court (2017-01-23)
- ARTHUR SELVAKUMAR, v. THE DISTRICT COLLECTOR — Madras High Court (2016-12-22)
- S.ARUMAIDAS v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-12-22)
- P.SUYAMBU, S/O.PERIYASAMY v. THE DISTRICT COLLECTOR — Madras High Court (2016-12-22)
- KANNAN v. THE INSPECTOR OF POLICE — Madras High Court (2016-12-22)
- P.MAHAMUNI v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2016-12-22)