M.V. MURALIDARAN, S. BASKARAN

159 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• POOJA (F-26) v. THE STATE REPRESENTED BY ITS — Madras High Court (2017-05-12)
• MUSTHAFA, AGED 26 YEARS, v. STATE OF TAMIL NADU, — Madras High Court (2017-05-12)
• MAGESWARI, AGED 29 YEARS, v. THE SECRETARY TO THE GOVT., — Madras High Court (2017-05-12)
• CHANDRA, M/A-43 YEARS v. THE STATE OF TAMIL NADU REP.BY — Madras High Court (2017-05-12)
• VIJAYAKUMAR, AGED 35 YEARS, v. THE SECRETARY TO THE — Madras High Court (2017-05-12)
• A.SELVARAJ, M/A-51 YEARS v. STATE OF TAMIL NADU REP.BY — Madras High Court (2017-05-12)
• GOVINDAMMAL @ VIJAYA v. THE SECRETARY TO THE — Madras High Court (2017-05-12)
• MUTHULATCHUMI, F/A-35 YRS v. THE STATE OF TAMILNADU REP.BY — Madras High Court (2017-05-12)
• INDHRANI.K, AGED 40 YEARS v. THE STATE REP. BY ITS — Madras High Court (2017-05-12)
• D.SARESWATHI, AGED 24 YEARS v. THE SECRETARY TO THE — Madras High Court (2017-05-12)