LexM.V. MURALIDARAN, M. JAICHANDREN
22 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 22 |
Disposal nature
| ALLOWED | 9 |
| DISPOSED OF | 4 |
| CLOSED | 3 |
| DISMISSED | 3 |
| DELAY CONDONED | 1 |
| ORDERED | 1 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- NARAYANASAMY, v. THE INSPECTOR OF POLICE, — Madras High Court (2017-02-07)
- T.SEETHALAKSHMI, AGED 45 YEARS v. THE STATE REPRESENTED BY ITS — Madras High Court (2017-02-07)
- M.SATHYA v. STATE OF TAMIL NADU REP BY ITS — Madras High Court (2017-02-07)
- C.RAJESWARI v. STATE OF TAMIL NADU REP BY ITS — Madras High Court (2017-02-07)
- K.CHITHRA v. STATE OF TAMIL NADU REP BY ITS — Madras High Court (2017-02-07)
- MRS.M.KALA, AGED 38 YEARS v. THE DIRECTOR GENERAL OF POLICE — Madras High Court (2017-02-07)
- S.SHANTHI, AGED 50 YEARS v. THE STATE REPRESENTED BY ITS — Madras High Court (2017-02-07)
- M. RANI, AGE 50 YEARS, v. THE STATE REP. BY ITS THE — Madras High Court (2017-02-07)
- K. PREMA, AGE 45 YEARS, v. THE STATE REP. BY ITS THE — Madras High Court (2017-02-07)
- SURESH v. HEMALATHA — Madras High Court (2017-01-19)