M.V. MURALIDARAN, G. CHOCKALINGAM

96 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• DHAVAPRIYA v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2016-05-27)
• RAJA v. THE STATE OF TAMIL NADU — Madras High Court (2016-05-27)
• SELVI v. THE STATE OF TAMIL NADU — Madras High Court (2016-05-27)
• ALICE, v. THE STATE OF TAMIL NADU, — Madras High Court (2016-05-27)
• VAENDA, W/O. KAMARAJ, v. THE DISTRICT COLLECTOR, — Madras High Court (2016-05-27)
• KUTTY v. THE STATE OF TAMIL NADU REP — Madras High Court (2016-05-27)
• KAJA v. THE SECRETARY TO THE GOVT. — Madras High Court (2016-05-27)
• P.MAHESHWARI v. STATE OF TAMIL NADU REP. — Madras High Court (2016-05-27)
• DHANAM v. STATE OF TAMILNADU — Madras High Court (2016-05-27)
• RAJA v. THE STATE OF TAMIL NADU — Madras High Court (2016-05-27)