M.V. MURALIDARAN

5,275 recorded High Court judgment(s) · 2015–2019

Courts

Madras High Court

5275

ALLOWED	1695
DISPOSED OF	992
DISMISSED	930
ORDERED	367
CLOSED	340
WITHDRAWN DISMISSED	292
DISMISSED AS INFRUCTUOUS	204
DISMISSED FOR NON-PROSECUTION	198

SHAJITHA BEGAM, v. MOHAMED SALEEM, — Madras High Court (2019-11-09)
D. SOUNDARARAJAN @ JOHNSON v. EBENEZER MARCUS KINDER — Madras High Court (2019-03-15)
CHINTHAMANI v. A.RAVI S/O ARUMUGAM — Madras High Court (2019-03-15)
M.PERIKYASAMMY v. N.SUBRAMANIAM — Madras High Court (2019-03-15)
SASIKALA v. LARSEN AND TORUBO CO . LTD., — Madras High Court (2019-03-15)
THE ORIENTAL INSURANCE CO LTD, v. MURUGESAN — Madras High Court (2019-03-15)
S.VARADHARAJAN v. S.LATHA — Madras High Court (2019-03-15)
THE DIVISIONAL MANAGER v. KARTHICK — Madras High Court (2019-03-15)
THE MANAGER v. S.KUMAR — Madras High Court (2019-03-15)
K.RAVICHANDRAN (M/49) v. M.PALANIKUMAR (M/57) — Madras High Court (2019-03-15)