LexM.V. MURALIDARAN, C. T. SELVAM
188 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 188 |
Disposal nature
| DISPOSED OF | 60 |
| DISMISSED | 41 |
| ALLOWED | 38 |
| WITHDRAWN DISMISSED | 17 |
| CLOSED | 14 |
| PARTLY ALLOWED | 8 |
| DISMISSED FOR NON-PROSECUTION | 5 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- NOWZAD @ NAZAR@SHAJI@ SALIM v. STATE REPRESENTED BY — Madras High Court (2019-11-15)
- R.Usha Rani v. The Tamil Nadu State Level — Madras High Court (2019-02-07)
- K.MUHIL v. MR.RAMADURAI MURUGAN — Madras High Court (2019-02-07)
- M.V.SHRAVAN K. CHARYA v. MRS.NETI MANJULA — Madras High Court (2019-02-07)
- S.KOKILA v. V.SLEVARAJAN TECJMOCAL ASST — Madras High Court (2019-02-04)
- MARTIN SAGAYANADIN v. ANTOINETTE — Madras High Court (2019-01-25)
- V.RAVICHANDRAN v. MR.K.M.SRIDHAR — Madras High Court (2019-01-25)
- K.G.Sivakumar v. The Sub Collector — Madras High Court (2019-01-25)
- PARAMASIVAN v. SURESH — Madras High Court (2018-11-30)
- P. KANCHANA v. YOGESWARAN @ YUVARAJ — Madras High Court (2018-11-22)