LexM.V. MURALIDARAN, B. GOKULDAS
53 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 53 |
Disposal nature
| ALLOWED | 41 |
| DISMISSED | 7 |
| DISMISSED AS INFRUCTUOUS | 1 |
| WITHDRAWN DISMISSED | 1 |
| CLOSED | 1 |
| DISMISSED AS ABATED | 1 |
| DISPOSED OF | 1 |
Recent judgments
- M.SILAMBAN v. THE INSPECTOR OF POLICE — Madras High Court (2016-10-05)
- JOHNSON@JESU JOHNSON v. THE INSPECTOR OF POLICE — Madras High Court (2016-09-19)
- NAGARAJ v. THE INSPECTOR OF POLICE — Madras High Court (2016-09-06)
- N.JEYARAM SIDHARTH, v. THE SECRETARY — Madras High Court (2016-05-20)
- MARIDEVI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-05-19)
- T.MURUGESH, v. THE ASSISTANT SUPERINTENDENT — Madras High Court (2016-05-19)
- S. MUNIYASAMY v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-05-18)
- PON ESAKKI @ PON v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-05-18)
- RAMESH @ PARAIKATTAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-05-18)
- THANGAPANDI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-05-18)