M.THANIKACHALAM (RETD.)
54 recorded High Court judgment(s) · 2018–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 54 |
Disposal nature
| SETTLED BEFORE THE LOK-ADALATS | 38 |
| WITHDRAWN DISMISSED | 6 |
| DISPOSED OF | 5 |
| DISMISSED FOR NOT PRESSED | 3 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- P.RAJARAM v. THE SUPERINTENDING ENGR — Madras High Court (2022-04-28)
- TEA ESTATES INDIA LTD v. TNEB — Madras High Court (2022-04-08)
- THE ROYAL SUNDARAM ALLIANCE INS CO LTD v. R.VASUDEVAN — Madras High Court (2022-04-08)
- M/S.BAJAJ ALLIANZ GENERAL INSURANCE CO LTD., v. P.RAJAGOPAL, — Madras High Court (2022-03-23)
- RELIANCE GENERAL INSURANCE v. NAVANEETHAM — Madras High Court (2022-03-23)
- THE MANAGEMENT OF K.H. LEATHER v. THE PRESIDING OFFICER — Madras High Court (2022-03-23)
- M/S.IFFCO-TOKIO GENERAL v. VIJAYALAKSHMI — Madras High Court (2022-03-12)
- DIVISIONAL MANAGER v. MAHESWARI — Madras High Court (2022-03-12)
- THE BRANCH MANAGER v. PERIANAYAGI — Madras High Court (2022-03-12)
- ANITHA THOMAS v. M.P.SURESHAN — Madras High Court (2022-03-12)
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