LexM.THANIKACHALAM (LOK-II)
27 recorded High Court judgment(s) · 2015–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 27 |
Disposal nature
| SETTLED BEFORE THE LOK-ADALATS | 18 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISPOSED OF | 2 |
| DISMISSED AS WITHDRAWAL | 1 |
| DISMISSED AS SETTLED OUT OF COURT | 1 |
| DISMISSED | 1 |
Recent judgments
- N.KALYANASUNDARAM, v. THE STATE OF TAMIL NADU, — Madras High Court (2018-07-25)
- THE NEW INDIA ASSURANCE CO.LTD v. GANAPATHY — Madras High Court (2018-06-28)
- P.SUBRAMANI v. P. HARI — Madras High Court (2018-06-28)
- THE NEW INDIA ASSURANCE CO LTD v. MOHAMED RASHID * — Madras High Court (2017-12-07)
- LEATHERHUNTE PRIVATE LIMITED v. UNITED INDIA INSURANCE CO.LTD — Madras High Court (2017-12-06)
- THE DIVISIONAL MANAGER v. A.PALANI,S/O.ARUMUGAM — Madras High Court (2017-06-07)
- C. MURUGAN v. K. SENDRAYAN — Madras High Court (2017-04-12)
- MRS.NAJMUNISHA v. THE TAMILNADU ELECTRICITY — Madras High Court (2017-04-11)
- P. Nelson v. The Registrar — Madras High Court (2017-04-11)
- K.SARASWATHI v. THE STATE OF TAMILNADU REP. BY — Madras High Court (2017-04-11)